Section 11 in The Shree Somnath Sanskrit University Act, 2005
11. Vice-Chancellor.
(1)The Vice-Chancellor shall be appointed by the State Government.(2)The Vice-Chancellor shall be a person of eminence having distinguished himself in the areas such as Sanskrit, Prakrit and ancient Asian languages and literature. He shall be a person of vision and subscribe to the objectives and philosophy of the University and shall be interested in academics.
