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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2)(c) in The M.P. Vat Act, 2002

(c)A dealer who though not liable to pay tax under Section 5 desires to obtain a registration certificate voluntarily may gel himself registered under this Act.