Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 26 in Haryana Tax on Luxuries Act, 1994 26. Repeal. - The Haryana Tax on Luxuries Ordinance, 1994 (Ordinance No. 3 of 1994), share by repealed.
