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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in The U.P. Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961

(2)The Returning Officer shall on the expiry of the time fixed for making of nomination announce to those present the names of candidates whose nomination papers have been received in time and the names of their proposers and shall also cause to be prepared and affixed to the notice board kept at the place a list of such candidate and their proposers.