Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 229] [Entire Act] State of Bihar - Subsection Section 229(g) in Bihar Chaukidari Manual (g)In the district specified in Rule 128:-(i)the regularity of the attendance of the chaukidars at parades before the President,(ii)the working of the system of process serving,(iii)the action of the President in cases of unnatural deaths (if any).