Rajasthan High Court - Jaipur
Gulab Chand Meena vs Atomic Energy Edu Soci &Ors on 24 August, 2011
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan
Jaipur Bench
**
Civil Writ Petition No.15640/2009
Gulab Chand Meena Versus Atomic Energy Edu. & Anr
Date of Order ::: 24/08/2011
Hon'ble Mr. Justice Ajay Rastogi
None, for petitioner.
Even in second round, no one has appeared on behalf of petitioner. Consequently, the writ petition is dismissed in default.
(Ajay Rastogi), J.
K.Khatri/p.1/ 15640CW2009Aug24DsDefault.doc