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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Goa - Subsection

Section 64(2)(f) in The Goa, Daman and Diu Chit Funds Act, 1973

(f)the maintenance of registers and books of accounts by the foreman, the safe custody of the books, papers and documents in the Registrar's office and also for the destruction of such books, papers and documents as need no longer be kept;