Supreme Court - Daily Orders
Ram Singh vs Jammu Developments Authority Vice ... on 9 August, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION(C) No.1541/2017
IN
CIVIL APPEAL No.3887/2017
RAM SINGH Petitioner(s)
VERSUS
JAMMU DEVELOPMENTS AUTHORITY & ORS. Respondent(s)
O R D E R
We have perused the Review Petition and record of the Civil Appeal and are convinced that the order of which review has been sought does not suffer from any apparent error warranting its reconsideration.
The Review Petition is, accordingly, dismissed.
...................J. [R.K. AGRAWAL] ....................J. [ABHAY MANOHAR SAPRE] NEW DELHI, AUGUST 09, 2017.
Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2017.08.12 12:16:26 IST Reason: 2 601 COURT NO.9 SECTION XVII CHAMBER MATTER S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No.1541/2017 in C.A. No.3887/2017 RAM SINGH Petitioner(s) VERSUS JAMMU DEVELOPMENTS AUTHORITY & ORS. Respondent(s) (FOR ADMISSION and IA No.64349/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS and IA No.64356/2017-EXEMPTION FROM FILING CERTIFIED COPY OF IMPUGNED ORDER) Date : 09-08-2017 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE [IN CHAMBERS] For Petitioner(s) Mr. Dhananjay Garg, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The Review Petition is dismissed in terms of the signed order.
Pending applications stand disposed of.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER
(SIGNED ORDER IS PLACED ON THE FILE)