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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3) in The Orissa Agricultural Credit Operations and Miscellaneous Provisions (Banks) Rules, 1976

(3)A copy of the document creating the charge duly certified by an Officer or the Bank authorised by it in this behalf shall be filed along with the application referred to in Sub-rule (1).