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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(2) in The Gopalpur Port Rules, 1987

(2)take any photograph or make any sketch, plan or model of any movable or immovable object of building or installation within the dock area.Explanation-For the purposes of this rule, the expression "dock area" shall consist of the following :
(i)The slipway and workshop;
(ii)The sand pump trestle and the installations; and
(iii)The quay wall (Cargo berth).