Patna High Court - Orders
Md. Kamaluddin vs Laxmi Devi & Ors. on 12 July, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Revision No.444 of 2010
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MD. KAMALUDDIN - Petitioner/s(s)
Versus
LAXMI DEVI & ORS. - Respondent/s(s)
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Appearance :
For the Petitioner/s: Mr. MD. HELAL AHMAD
Mr. NAUSHAD AKHTAR
For the Respondent/s: Mr.
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3. 12.07.2011The learned counsel for the petitioner seeks permission to convert this civil revision application into an application Under Article 227 of the Constitution of India.
The permission is granted.
Four weeks time is granted to the petitioner for taking appropriate steps for conversion, failing which this application shall stand rejected without further reference to the Bench.
Nitesh ( V. Nath, J.)