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[Cites 0, Cited by 0] [Section 6A(2)] [Section 6A] [Entire Act]

State of Gujarat - Subsection

Section 6A(2)(a) in The Gujarat Animal Preservation Act, 1954

(a)A person may make an application in the prescribed form to the authority or officer referred to in sub-section (1) for grant of permit in writing for transportation of any animal specified in sub-section (1A) of section 5 from any place within the State to any another place within the State.