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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(d) in The Orissa Minerals (Prevention of Theft, Smuggling and other Unlawful Activities) Rules, 1990

(d)He shall furnish copies of the above account for every fortnight within three days from the closing of the fortnight to the competent authority.