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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(4)(i) in The West Bengal Labour Welfare Fund Act, 1974

(i)in a factory, any person named under clause (f) of sub-section (1) of section 7 of the Factories Act, 1948, as the manager;