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[Cites 0, Cited by 0] [Section 349(3)] [Section 349] [Entire Act]

Union of India - Subsection

Section 349(3)(c) in The Companies Act, 1956

(c)[profits of a capital nature including profits from the sale] [ Substituted by Act 65 of 1960, Section 127, for " profits from the sale" (w.e.f. 28.12.1960).] of the undertaking or any of the undertakings of the company or of any part thereof;