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[Cites 0, Cited by 0] [Section 129] [Entire Act]

Union of India - Subsection

Section 129(3) in Finance Act, 2013

(3)Where an appeal has been filed under sub-section (1), the provisions of sections 43 of 1961. 249 to 251 of the Income-tax Act, 1961, shall, as far as may be, apply to such appeal.