Supreme Court - Daily Orders
Mseb Holding Co. Ltd vs The Hong Kong And Shanghai Banking ... on 19 May, 2026
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.56 COURT NO.7 SECTION IX-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.2065/2025 in SLP(C) No.7870/2025
[Arising out of impugned final judgment and order dated 24-03-2025
in SLP(C) No.7870/2025 passed by the Supreme Court of India]
MSEB HOLDING CO. LTD. & ANR. Petitioners
VERSUS
THE HONG KONG AND SHANGHAI BANKING
CORPORATION LTD. & ORS. Respondents
[TO BE TAKEN UP BEFORE ITEM NO. 20 I.E. C.A. No. 3182/2025 ]
I.A. No.193045/2025-APPROPRIATE ORDERS/DIRECTIONS
I.A. No.303021/2025-INTERVENTION/IMPLEADMENT
WITH
Diary No(s). 69596/2025 (IX-A)
I.A. No.313984/2025-APPLICATION FOR PERMISSION
I.A. No.314000/2025-EXEMPTION FROM FILING O.T.
Date : 19-05-2026 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) :Mr. Tushar Mehta, Solicitor General
Mr. Anjan Dasgupta, Adv.
Ms. Rimali Batra, Adv.
Mr. Abhishek Lalwani, Adv.
Mr. Shivang Gupta, Adv.
M/s D. S. K. Legal, AOR
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Rajendra Barot, Adv.
Mr. Vivek Shetty, Adv.
Ms. Cheryl Fernandes, Adv.
Mr. Ayush Chadha, Adv.
Ms. Alankrita Sinha, Adv.
Mr. Varun Tyagi, Adv.
Signature Not Verified
Mr. Toshiv Goyal, Adv.
Digitally signed by
rashmi dhyani pant
Date: 2026.05.19
Mr. Naman Nayyar, Adv.
18:33:15 IST
Reason: Mr. Navneet R., AOR
1
For Respondent(s) :Mr. Tushar Mehta, Solicitor General
Mr. Anjan Dasgupta, Adv.
Ms. Rimali Batra, Adv.
Mr. Abhishek Lalwani, Adv.
Mr. Shivang Gupta, Adv.
M/s D.S.K. Legal, AOR
Mr. Deepak Nargolkar, Sr. Adv.
Mr. Anandh K, AOR
Ms. Shraddha Dube Patil, Adv.
Ms. Iyer Shruti Gopal, Adv.
Mr. Ang Bajaj, Adv.
Mr. Anirudh Kate, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the Miscellaneous Applications on 21st May, 2026, under the heading “For Orders”.
(RASHMI DHYANI PANT) (SUDHIR KUMAR SHARMA) ASST. REGISTRAR-CUM-PS COURT MASTER (NSH) 2