Section 7(4) in The M.P. Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000
(4)Every order passed by the Collector shall be a speaking one and shall contain reasons therefor. The order shall also specify the quantum of timber (subject to the limit of one cubic meter) and fuel-wood, permitted for the bona fide personal consumption of the Bhumiswami.
