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[Cites 0, Cited by 0] [Section 225] [Entire Act]

State of Bihar - Subsection

Section 225(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)services and facilities as per the scale laid down in Schedule-X, annexed to these rules are provided at the occupational health centre referred to in clause (a);