Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 26 in The Navigation Rules, 1893 26. The term "navigation officers" as used in the foregoing rules shall include the persons alluded to in section 8 of the "Canals Act 1864" and all Public Works Officers or subordinates incharge of the canal not below the grade of sub-overseer.
