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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Haryana - Subsection

Section 74(10) in The Haryana Municipal Act, 1973

(10)A tax leviable by the year shall come into force on the first day of January or on the first day of April or on the first day of July or on the first day of October in any year, and if it comes into force on any other day then the first day of the year by which it is leviable shall be leviable by the quarter till the first day of such year then next ensuing.