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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(7)(b) in Bombay Merged Areas, Enclaves and Specified Areas (Amendment of Laws) Act, 1950

(b)in clause (ii) for the figures, letters and words "15th day of February 1939" the figures, letters and word "25th January 1950" shall be substituted;