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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(l) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(l)the extent of the autonomy which the teaching departments of the Vishwavidyalaya, School of Studies or Colleges or Polytechnics may have and the matters in relation to which such autonomy may be exercised;