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[Cites 0, Cited by 0] [Section 202] [Entire Act]

State of Goa - Subsection

Section 202(2) in Goa Prisons Rules, 2006

(2)Supply of stationery.- Slates, pencils and other writing material may be supplied to prisoners at the Superintendent's direction either at Government or at the prisoner's expense as may be considered proper in each case.