(a)all the members of the University, excepting the Chancellor and those referred to in clauses (c) to (j), (n) and (p) to (r) of sub-section (2) of section 3 of the Act, and the members of the Board of Management, the Academic Council, the Board of Studies of the different Faculties and all authorities of the University declared by Statutes, if any, made under the Act, shall vacate their respective offices;
