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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(6)(v) in The M.P. Motoryan Karadhan Rules, 1991

(v)If the original token which was reported lo have been lost is found alter the duplicate has been issued, the owner of the vehicle shall surrender it to the Taxation Authority.