Section 28 in The Darjeeling Gorkha Hill Council Act, 1988
28. Power of Government to entrust functions. -
Notwithstanding anything in this Act, the Government may, with the consent of the General Council, entrust either conditionally or unconditionally to the General Council or to its officers functions in relation to any matter, not enumerated in section 24, to which the executive power of the State extends.
