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Supreme Court - Daily Orders

State Of W.B vs Indrajit Das on 26 February, 2014

F
CHAMBER MATTER                                      SECTION XVI

              S U P R E M E     C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS


                    REVIEW PETITION (CIVIL) NO. 371 OF 2014
                                       IN
                SPECIAL LEAVE PETITION (CIVIL) NO. 30828 OF 2013


STATE OF WEST BENGAL & ORS.                            Petitioner(s)

                   VERSUS

INDRAJIT DAS & ORS.                                     Respondent(s)


(With application for c/delay in filing review petition and
office report)



Date: 26/02/2014        This Petition was circulated for perusal
                        of their Lordships today.


CORAM :
          HON’BLE MR. JUSTICE H.L. GOKHALE
          HON’BLE MR. JUSTICE J. CHELAMESWAR




                                   BY CIRCULATION



             UPON perusing papers the Court made the following
                                 O R D E R

Delay condoned.

The review petition is dismissed.

|(A.S. BISHT) | | (SNEH LATA SHARMA) | |A.R.-CUM-P.S. | |COURT MASTER | [Signed order is placed on the file] IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (CIVIL) NO. 371 OF 2014 IN SPECIAL LEAVE PETITION (CIVIL) NO. 30828 OF 2013 STATE OF WEST BENGAL & ORS. Petitioner(s) VERSUS INDRAJIT DAS & ORS. Respondent(s) O R D E R Delay condoned.

We have carefully gone through the review petition and the connected papers. We do not find any ground, whatsoever, to entertain the same. The review petition is accordingly dismissed.

.........................J. [H.L. GOKHALE] .........................J. [J. CHELAMESWAR] New Delhi.

February 26, 2014.