Supreme Court - Daily Orders
State Of W.B vs Indrajit Das on 26 February, 2014
F
CHAMBER MATTER SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NO. 371 OF 2014
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 30828 OF 2013
STATE OF WEST BENGAL & ORS. Petitioner(s)
VERSUS
INDRAJIT DAS & ORS. Respondent(s)
(With application for c/delay in filing review petition and
office report)
Date: 26/02/2014 This Petition was circulated for perusal
of their Lordships today.
CORAM :
HON’BLE MR. JUSTICE H.L. GOKHALE
HON’BLE MR. JUSTICE J. CHELAMESWAR
BY CIRCULATION
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
The review petition is dismissed.
|(A.S. BISHT) | | (SNEH LATA SHARMA) | |A.R.-CUM-P.S. | |COURT MASTER | [Signed order is placed on the file] IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (CIVIL) NO. 371 OF 2014 IN SPECIAL LEAVE PETITION (CIVIL) NO. 30828 OF 2013 STATE OF WEST BENGAL & ORS. Petitioner(s) VERSUS INDRAJIT DAS & ORS. Respondent(s) O R D E R Delay condoned.
We have carefully gone through the review petition and the connected papers. We do not find any ground, whatsoever, to entertain the same. The review petition is accordingly dismissed.
.........................J. [H.L. GOKHALE] .........................J. [J. CHELAMESWAR] New Delhi.
February 26, 2014.