Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Maharashtra - Subsection Section 12(1) in The Maharashtra Council of Indian Medicine (Election) Rules, 1967 (1)Every elector desirous of voting shall, subject to the provisions hereinafter appearing, record his votes on the voting paper.
