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[Cites 0, Cited by 0] [Section 35B] [Entire Act]

State of Punjab - Subsection

Section 35B(5) in The Punjab Liquor Licence Rules, 1956

(5)An applicant may apply for any number of Licensing Units [or a group of licensing units] [Added by Notification No. G.S.R. 16/P.A.1/14/S. 59/Amd. (117)/2008, dated 29.2.2008 (w.e.f. 2.4.1956).];Provided that he shall have to apply separately for each such Unit.