Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Mizoram - Subsection Section 39(b) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006 (b)The first Registrar and the first Finance Officer shall be appointed by the Chancellor who shall hold office for a term of three years;
