Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 76 in The Gujarat Backward Classes Development Corporation Act, 1985 76. Waghari, Dataniya Waghari, Vedu Waghari, Talpada Waghari, Gamachia Waghari, Godadia Waghari, Chibhadia Waghari, Marwada or Marwada Waghari.
