Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Madhya Pradesh - Subsection Section 10(4) in The Gwalior Vyapar Mela Pradhikaran Adhiniyam, 1996 (4)The Fund shall be operated under the signature of the Secretary of the Authority or such other officer authorised in this behalf by the Chairperson.
