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Calcutta High Court

Alankit Marketing Private Limited vs Unknown on 7 April, 2021

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD - 2

                                        CP 2 of 2021
                                     IA CA No. 1 of 2021

                             IN THE HIGH COURT AT CALCUTTA
                                  ORIGINAL JURISDICTION
                                      ORIGINAL SIDE

                            IN THE MATTER OF :
                   ALANKIT MARKETING PRIVATE LIMITED
                               AND
                        IN THE MATTER OF :
                           TARAKNATH KABIRAJ
                                 VERSUS
 REGIONAL DIRECTOR, MINISTRY OF CORPORATE AFFAIRS, GOVERNMENT OF INDIA
                                    & ANOTHER

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 7th April, 2021.

                                                                             Appearance:
                                                               Mr. Abhrajit Mitra,Sr. Adv.
                                                                  Mr. Shaunak Mitra,Adv.
                                                           Mr. Yashovardhan Kochar,Adv.
                                                              Mr. Balaji Chakraborty,Adv.
                                                                   Mr. Bikash Shaw,Adv.

                                                                      Mr. M.S.Tiwari,Adv.


            The Court:- Although the respondent appeared through virtual mode but was

neither clearly audible nor visible. After hearing the petitioner, the matter is adjourned till 19th April, 2021. The respondents, if have not initiated any proceedings till 22nd March, 2021, shall not do so without the leave of this Court until 21st April, 2021 or until further orders whichever is earlier.

(ARINDAM MUKHERJEE, J.) s,chandra