Calcutta High Court
Alankit Marketing Private Limited vs Unknown on 7 April, 2021
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD - 2
CP 2 of 2021
IA CA No. 1 of 2021
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
ORIGINAL SIDE
IN THE MATTER OF :
ALANKIT MARKETING PRIVATE LIMITED
AND
IN THE MATTER OF :
TARAKNATH KABIRAJ
VERSUS
REGIONAL DIRECTOR, MINISTRY OF CORPORATE AFFAIRS, GOVERNMENT OF INDIA
& ANOTHER
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 7th April, 2021.
Appearance:
Mr. Abhrajit Mitra,Sr. Adv.
Mr. Shaunak Mitra,Adv.
Mr. Yashovardhan Kochar,Adv.
Mr. Balaji Chakraborty,Adv.
Mr. Bikash Shaw,Adv.
Mr. M.S.Tiwari,Adv.
The Court:- Although the respondent appeared through virtual mode but was
neither clearly audible nor visible. After hearing the petitioner, the matter is adjourned till 19th April, 2021. The respondents, if have not initiated any proceedings till 22nd March, 2021, shall not do so without the leave of this Court until 21st April, 2021 or until further orders whichever is earlier.
(ARINDAM MUKHERJEE, J.) s,chandra