Section 2(1)(h) in Orissa State Agricultural Marketing Board Regulations, 1991

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(h)"Pay" means the amount drawn by an employee of the Board and includes his;

(i)basic pay which has been sanctioned to him for the post held by him substantively or in a temporary or officiating capacity;

(ii)special pay, deputation pay and personal pay;

(iii)any other emoluments or allowances;

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