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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Haryana - Subsection

Section 53(4) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(4)No such works shall be laid out within a distance of 30 metres from any percolation well, tubewell, or water-course or streams used or likely to be used for drinking and domestic purposes or for the manufacture or preparation of any articles of food or drink for human consumption.Storm Water Drainage