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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(p) in The West Bengal Motor Vehicles Rules, 1989

(p)shall not loiter or unduly delay upon any journey, but shall proceed to his destination as nearly as may be in accordance with the time-table pertaining to the vehicle or, where there is no such time-table, with all reasonable dispatch;