Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Madhya Pradesh - Subsection Section 4(viii) in The M.P. Vishwavidyalaya Adhiniyam, 1973 (viii)"Hall" means a unit of residence or of corporate life for the students of the University, College or Institution provided, maintained or recognised by the University;
