Section 10(2)(c) in The Employment Exchanges (Compulsory Notification Of Vacancies) Act, 1959

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

(c)the officers by whom and the manner in which the right of access to documents and the right of entry conferred by section 6 may be exercised;

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