Madhya Pradesh High Court
Commissioner Of Income Tax vs Laxmi Narayan Ramswaroop Shivhare And ... on 22 April, 2015
1 ITA No. 02/2014
22.04.2015
Appellant by Shri D.P.S. Bhadoriya, Advocate
Heard on the question of admission.
Issue notice on the question of admission to the
respondent on payment of process fee within a period of seven
working days.
List this matter immediately after service of notice on the respondent is complete.
(SHEEL NAGU) ( B.D. RATHI)
Judge Judge
Durgekar*