Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Commissioner Of Income Tax vs Laxmi Narayan Ramswaroop Shivhare And ... on 22 April, 2015

                            1                 ITA No. 02/2014



22.04.2015
    Appellant by Shri D.P.S. Bhadoriya, Advocate
       Heard on the question of admission.
       Issue notice on the question of admission to the
respondent on payment of process fee within a period of seven

working days.

List this matter immediately after service of notice on the respondent is complete.





       (SHEEL NAGU)                     ( B.D. RATHI)
         Judge                              Judge


Durgekar*