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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Goa - Subsection

Section 24(1)(b) in The Goa Public Health Rules, 1987

(b)any right, privilege, obligation or liability acquired, accrued or incurred under any law so repealed in so far as it is consistent with the provisions of these rules; or