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[Cites 0, Cited by 0] [Section 147(6)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(6)(i) in The Coal Mines Regulations, 2011

(i)before treating with incombustible dust, all coal dust shall be cleaned, as far as practicable, from the roof, sides, floor, props, cogs, bars, brattice cloth or any other objects or structure or place on which coal dust may deposit, and all dust so collected shall be removed to the surface within 24 hours;