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State of Kerala - Section

Section 40 in Travancore-Cochin Medical Practitioners Act, 1953

40. Authority to confer title.

- The right of conferring granting or issuing in the State of Travancore-Cochin degrees, diplomas, licenses, certificates or oilier documents stating or implying that the holder, grantee or recipient thereof is qualified to practice modern medicine, homeopathic medicine or ayurvedic medicine, siddha medicine, or unani tibbi medicine shall be exercisable only by an authority, body or institution mentioned in the Schedule.