Section 1 in Chhattisgarh Right of Youth to Skill Development Act, 2013
1. Short title, extent and commencement.
(1)This Act may be called the Chhattisgarh Right of Youth to Skill Development Act, 2013.(2)It extends to the whole of the State of Chhattisgarh.(3)It shall come into force on such date as the State Government may by notification in the Official Gazette, appoint.
