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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Telangana - Subsection

Section 56(1)(a) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989

(a)in any street or any land vested in the Government the Corporation or any other local authority or any Government Company or Corporation owned or controlled by the Government;