Section 34 in Andhra Pradesh Tax on Professions, Trades, Callings and Employments Act, 1987
34. Cesses not be levied in certain cases .
- Notwithstanding anything in any law for the time being in force no cess shall be levied on tax on professions, trades, callings and employments under any such law and the provisions in such law authorising such levy and collection shall, on and from the date of commencement of this Act, stand repealed.
