Madhya Pradesh High Court
Sonu Sharma vs The State Of Madhya Pradesh on 24 July, 2023
Author: Roopesh Chandra Varshney
Bench: Roopesh Chandra Varshney
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 31949 of 2023 (SONU SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 24-07-2023 List this case along with MCRC No.32528/2023.
(ROOPESH CHANDRA VARSHNEY) JUDGE shivani Signature Not Verified Signed by: SHIVANI SINGH RAJPUT Signing time: 25-07-2023 10:15:23 AM