Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Sonu Sharma vs The State Of Madhya Pradesh on 24 July, 2023

Author: Roopesh Chandra Varshney

Bench: Roopesh Chandra Varshney

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 31949 of 2023 (SONU SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 24-07-2023 List this case along with MCRC No.32528/2023.

(ROOPESH CHANDRA VARSHNEY) JUDGE shivani Signature Not Verified Signed by: SHIVANI SINGH RAJPUT Signing time: 25-07-2023 10:15:23 AM