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[Cites 0, Cited by 0] [Section 6A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6A(3) in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000

(3)If any person willfully delays or obstructs any person empowered under subsection (1), in the performance of his functions, he shall be liable to be punished under this Act.