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[Cites 0, Cited by 0] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(5) in The Oil Mines Regulations, 2017

(5)No tanker shall be loaded or unloaded until its engine has been stopped and battery isolated from electrical circuit and the engine shall not be restarted and the battery shall not be connected to the electrical circuit until all tanks, and valves have been securely closed.