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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(3)(a) in The U.P. Panchayat Raj Act, 1947

(a)the annual statement of accounts of the Gram Panchayat, the report of administration of the preceding financial year and the last audit note and replies, if any, made thereto;